Supreme Court - Daily Orders
Chander Mohan vs High Court Of M.P. on 9 February, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.3 Court No.1 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11174/2020
(Arising out of impugned final judgment and order dated 05-03-2020
in WP No. 3888/2020 passed by the High Court Of M.P. Principal Seat
At Jabalpur)
CHANDER MOHAN Petitioner(s)
VERSUS
HIGH COURT OF M.P. & ORS. Respondent(s)
(WITH IA No.93665/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.93664/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
SLP(C) No. 11219/2020 (IV-C)
(FOR ADMISSION and I.R. and IA No.94168/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.94167/2020-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 11489/2020 (IV-C)
(FOR ADMISSION and I.R. and IA No.96331/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.96329/2020-EXEMPTION FROM
FILING O.T.)
Date : 09-02-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Yashpal Rangi, Adv.
Mr. SPM Tripathi Adv.
Mr. V K Shukla, Adv.
Mr. Sugam Mishra, Adv.
Ms. Swagoti Batchas, Adv.
Ms. Beena, Adv.
Mr. Satish Kumar, AOR
Signature Not Verified
Mr. Raghwendra Tiwari, Adv.
Digitally signed by
Sanjay Kumar
Date: 2021.02.09
16:54:40 IST
Reason: Ms. Amrita Kumari, AOR
Ms. Mamta Tiwari, Adv.
Mr. Ravi Mishra, Adv.
Mr. Ajay kumar, Adv.
Mr. Navank Shekhar Mishra, Adv.
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For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable two weeks.
Tag with Writ Petition (Civil) No.297/2020.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR