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[Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3A(3)(j) in Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967

(j)he shall pay the lease amount once in six months and such amounts may be paid in the months of April and October of each year. The initial deposit amount paid by the lessee shall be adjusted towards the lease amount for the third year;