Section 24(2)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(b)the giving of notice to members of the Board, a committee or a sub-committee of the date of a meeting and of the business to be considered thereat, and for the keeping of the record of proceedings of such meetings; and

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State of Uttar Pradesh - Subsection

Section 24(2)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962