[Cites 0, Cited by 1]
[Section 16]
[Entire Act]
State of Punjab - Subsection
Section 16(1) in The Chandigarh University Act, 2012
| (a) | the Chancellor or his nominee ; | .. Chairperson |
| (b) | the Vice-Chancellor ; | .. Member |
| (c) | two members of the Trust nominated by the Trust; | .. Members |
| (d) | the Director of the Directorate concernedrelating to education as representative of the State Government ; | .. Member |
| (e) | three persons | who are not the members of the Trust |
| (f) | two persons from amongst the teachers | nominated by the Trust ; and |
| (g) | two teachers | nominated by the Vice-Chancellor. |