Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(2)Sealed question papers received from paper setters shall be kept in the custody of the Controller of Examinations: