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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(3)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)whether the person has been convicted ol any offence under the provisions of the Act or the rules made thereunder or under any of the provisions of an Act repealed by Section 66;