Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 91] [Entire Act] Union of India - Subsection Section 91(1) in Motor Vehicles Act, 1939 (1)The [State Government] [Substituted for the words 'Provincial Government' by A.L.O., 1950.] may make rules for the purpose of carrying into effect the provisions of this Chapter.
