Supreme Court - Daily Orders
Sukant Murlidhar Dole vs Union Of India on 27 February, 2023
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.22 COURT NO.17 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION(CRIMINAL) Diary No(s). 31512/2021
SUKANT MURLIDHAR DOLE Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.1178/2023-STAY APPLICATION and
IA No.1177/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 27-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Mr. Hari Nath Ram, Adv.
Mr. Rahul Tomar, Adv.
Mr. Chandra Pratap Singh, Adv.
Mr. Devesh Maurya, Adv.
Ms. Pratishtha Majumdar, Adv.
Mr. Praveen Swarup, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner seeking adjournment on the ground of personal difficulty of the arguing counsel, the matter is adjourned for one week.
(ANITA MALHOTRA) (R.S.NARAYANAN)
Signature Not Verified
AR-CUM-PS COURT MASTER
Digitally signed by
Anita Malhotra
Date: 2023.03.01
16:36:35 IST
Reason: