Section 1(1)(b) in Bihar (Cases Flow Management in Subordinate Courts) Rules, 2008

[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1)(b) in Bihar (Cases Flow Management in Subordinate Courts) Rules, 2008

(b)Track II :

(i)Execution Cases

(ii)Recovery of Rent

(iii)Money Suits

(iv)Suits based on Negotiable Instruments

(v)Proceedings Under M.V. Act