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State of Maharashtra - Section

Section 31 in The Maharashtra Borstal Schools Rules, 1965

31. [ Diet. [Substituted by G.N. of 3.3.1982.]

(1)The inmate in a Borstal school shall, subject to the provisions of this rule, be provided with daily food according to the scale laid down in Appendix I.
(2)The rules in the Maharashtra Prison (Diet for Prisoners) Rules, 1970 shall apply mutalis mutandis in relation to immates in the Borstal school so far as they are not inconsistent with the Act and these rules.]