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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(b) in The Bist Industrial Corporation, Limited (Acquisition of Undertaking) Act, 1970

(b)wrongfully obtains possession of any property forming part of the undertaking of the Company which has vested in the State Government under this Act; or