Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 92 in The Assam Excise Rules, 2016 92. Cleaning and sterilizing of bottles. - The bottles to be used for bottling the foreign liquor shall be cleansed and washed first with a solution of potassium permanganate and then with pure water. They shall finally be revised with a quantity of liquor to be bottled.
