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State of Madhya Pradesh - Section

Section 8 in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983

8. Accounts.

- All teachers and other employees of every institution shall open two accounts each in any Bank or Post Office convenient to them specified by the Education Officer for payment of salary. Out of these, the amount of their salary shall be deposited in one account and the amount of their provident fund shall be deposited in the other account.