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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(c) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(c)Transmission/Distribution Capacity Access Agreement
(i)A long-term customer shall enter into Transmission/Distribution Capacity access agreement with the transmission/distribution license. An open access customer shall enter into commercial agreements with the transmission and distribution licensees for use of their transmission and distribution systems;
(ii)The agreement shall provide, amongst other things, for the eventuality of premature termination of agreement and its consequences on the contracting parties;
(iii)After agreements have been entered into and copies furnished to SLDC, the SLDC shall inform the open access customer the date from which open access will be available which will not be later than seven days from the date of furnishing of agreements.