Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The International Development Association (Status, Immunities and Privileges) Act, 1960

(a)entitling the Association to import into India goods free of any duty of customs without any restriction on their subsequent sale therein; or