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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(8) in Banaras Hindu University Act, 1915

(8)The annual accounts and the budget of the University for the next financial year prepared by the Finance officer shall be laid before the Finance Committee for consideration and Comments and thereafter submitted to the Executive Council for approval with or without amendment.