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[Cites 0, Cited by 0] [Section 24(9)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(9)(c) in The U.P. Electricity Reforms Act, 1999

(c)"tariff means a schedule of standard prices or charges for specified services, which are applicable to all such specified services, provided to the category' or categories of customers specified in the tariff.