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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19A(f) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(f)publishes or distributes or causes to be published or distributed any advertisement -
(i)inviting persons to supply for payment of any human tissue ; or
(ii)offering to supply any human tissue for payment ; or
(iii)indicating that the advertiser is willing to initiate or negotiate any arrangement referred to in clause (d) ; or