Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(5)(i) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019 (i)ensure the compliance of the provisions of sections 35, 36 and 37.