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[Cites 0, Cited by 0] [Section 203(2)] [Section 203] [Entire Act]

State of West Bengal - Subsection

Section 203(2)(c) in Kolkata Municipal Corporation Act, 1980

(c)whose licence for use of any site is about to expire, shall apply for a licence or renewal of a licence, as the case may be, to the Municipal Commissioner in such form as may be specified by the Corporation.