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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(6) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(6)Five members of the Board, shall be a quorum for a meeting of the Board :Provided that if a meeting of the Board is adjourned for want of a quorum, no quorum shall be necessary at the next meeting for the transaction of the same business.