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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(viii) in A.P. State Council for Physiotherapy Act, 2019

(viii)Four Physiotherapists from recognized Physiotherapy teaching institutions, holding teaching posts, representing from Dr. NTR University of Health Sciences, Vijayawada/ Sri Venkateswara Institute of Medical Sciences (SVIMS), Tirupati, to be nominated by the State Government;