Section 4 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000
4.
There shall be a committee headed by the Commissioner of Panchayat Raj & Rural Employment consisting of Deputy Secretary/ Joint Secretary/Additional Secretary dealing with the subject and District Head of the relevant wing for consideration of transfers through counselling in respect of the following categories:-(i)Divisional Panchayat Officers.(ii)Mandal Parishad Development Officers.(iii)Extension Officers (Panchayats)(iv)Extension Officers (Rural Development).(v)Superintendents of District Panchayat Officer's Offices, and(vi)Executive Officers of Gram Panchayats.
