Madhya Pradesh High Court
Bips College Of Nursing vs M.P. Nurses Registration Council Mp on 5 February, 2018
Document Title Center Text 1
THE HIGH COURT OF MADHYA PRADESH
WP-14149-2017
Jabalpur, Dated : 05-02-2018
Shri A.R. Rao, learned counsel for the petitioners.
Shri Mohan Sausarkar, learned counsel for the respondent-Indian Nursing
Council.
Shri Vinod Mishra, learned counsel for the respondent-M.P. Medical S.C. University.
Shri Deepak Awasthy, learned Dy. Advocate General for the respondent-State.
sh On the request of the learned Dy. Advocate General for the respondent-State as well as learned counsel for the respondent-Indian Nursing Council, list these petitions e ad after two weeks to enable them to bring on record the joint decision taken by them in respect of Regulating Nursing Education.
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(RAVI SHANKAR JHA) (NANDITA DUBEY)
JUDGE JUDGE
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Digitally signed by
ASHISH KOSHTA
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Date: 2018.02.05 17:00:43 +05'30' C h ig H