Calcutta High Court (Appellete Side)
Sunil Poddar vs Unknown on 19 December, 2018
46 19.12.2018 Aloke Court 28 C.R.M. 9559 of 2018
In Re : An application for bail under Section 439 of the Code of Criminal Procedure.
And In the matter of: Sunil Poddar ...Petitioner Mr. Subhasish Pachchal ... for the petitioner Mr. N. Ahmed ... for the State Learned counsel for the petitioner submits that steps are being taken to liquidate the assets of the companies to repay the depositors.
Let this matter appear for further hearing on 19th February, 2019.
(Ravi Krishan Kapur,J.) (Joymalya Bagchi, J.)