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[Cites 0, Cited by 0] [Section 244(4)] [Section 244] [Entire Act]

Union of India - Subsection

Section 244(4)(i) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(i)The precincts of the canteen referred to in sub-rule (1) shall be maintained in a clean and sanitary condition;