Supreme Court - Daily Orders
Mrs. Meenu Aggarwal vs M/S Jmd Ltd. on 4 May, 2017
ITEM NO.12 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 21872/2014
MEENU AGGARWAL Petitioner(s)
VERSUS
M/S JMD LTD Respondent(s)
(with appln. (s) for c/delay in filing process fee)
Date : 04/05/2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Herinder Kaur Brar,Adv.
Mr. Sarvesh Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
File not received. Be listed on 4th of July, 2017.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.05.08 16:52:48 IST Reason: