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Supreme Court - Daily Orders

Mrs. Meenu Aggarwal vs M/S Jmd Ltd. on 4 May, 2017

  ITEM NO.12                          REGISTRAR COURT. 1              SECTION XVII

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

  Petition(s) for Special Leave to Appeal (C) No(s).                 21872/2014

  MEENU AGGARWAL                                                    Petitioner(s)

                                                 VERSUS

  M/S JMD LTD                                                       Respondent(s)

  (with appln. (s) for c/delay in filing process fee)

  Date : 04/05/2017 This petition was called on for hearing today.


  For Petitioner(s)                   Mr. Herinder Kaur Brar,Adv.
                                      Mr. Sarvesh Singh,Adv.

  For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

File not received. Be listed on 4th of July, 2017.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.05.08 16:52:48 IST Reason: