Allahabad High Court
Saleem @ Chhukali vs State Of U.P. on 8 July, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38118 of 2018 Applicant :- Saleem @ Chhukali Opposite Party :- State of U.P. Counsel for Applicant :- Vikram Sinha,Rajesh Kumar Roy Sharma Counsel for Opposite Party :- G.A. Hon'ble Om Prakash-VII,J.
List revised.
None appeared on behalf of the applicant.
Learned A.G.A. on behalf of the State is present.
The Bail Application is dismissed for want of prosecution.
Order Date :- 8.7.2022 Sachdeva