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Allahabad High Court

Saleem @ Chhukali vs State Of U.P. on 8 July, 2022





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38118 of 2018
 

 
Applicant :- Saleem @ Chhukali
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Vikram Sinha,Rajesh Kumar Roy Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.
 

List revised.

None appeared on behalf of the applicant.

Learned A.G.A. on behalf of the State is present.

The Bail Application is dismissed for want of prosecution.

Order Date :- 8.7.2022 Sachdeva