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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7)(g) in Tamil Nadu Music and Fine Arts University Act, 2013

(g)bring to the notice of the Vice-Chancellor any unauthorised expenditure or other financial irregularity and suggest appropriate action to be taken against person at fault; and