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[Cites 0, Cited by 0] [Section 6AAH] [Entire Act]

Union of India - Subsection

Section 6AAH(iii) in Income Tax Rules, 1962

(iii)"National Council for Vocational Training" means the National Council for Training in Vocational Trades established by the resolution of the Government of India in the Ministry of Labour (Directorate General of Resettlement and Employment) No. TR/E.P.-24/56, dated the 21st August, 1956 and re-named as the National Council for Vocational Training by the resolution of the Government of India in the Ministry of Labour (Directorate General of Employment and Training) No. DGET/12/21/80-TC, dated the 30th September, 1981,