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State of Odisha - Section

Section 3 in The Orissa Fiscal Responsibility and Budget Management Rules, 2005

3. Fiscal Indicator.

- The fiscal indicators required to be prescribed for the purposes of the Act shall be as follows
(a)revenue deficit as a percentage of Gross State Domestic Product;
(b)fiscal deficit as a percentage of Gross State Domestic Product;
(c)primary deficit/surplus as a percentage of Gross State Domestic Product; and
(d)total debt stock as a percentage of Gross State Domestic Product.