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Rajasthan High Court - Jaipur

Rajasthan Public Service Commission, ... vs Ajay Kumar Sharma Son Of Satyanarain ... on 9 July, 2018

Author: Munishwar Nath Bhandari

Bench: Munishwar Nath Bhandari

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 814/2018

                                    Rajasthan Public Service Commission, Through Secretary
                                                                                             ----Appellant
                                                                     Versus
                                    Ajay Kumar Sharma Son Of Satyanarain Sharma
                                                                                           ----Respondent


                                   For Appellant(s)          :   Mr. Nitin Jain.
                                   For Respondent(s)         :   -



                                         HON'BLE MR. JUSTICE MUNISHWAR NATH BHANDARI
                                            HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI

                                                                     Order

                                   09/07/2018

                                          Let notices of the appeal be issued.

                                          The copy of the appeal be served on Mr. S. K. Gupta, learned

                                   Additional Advocate General, who appeared before the Single Bench

                                   in the writ petition.

                                          Let this appeal be listed alongwith DB SAW No.809/2018,

                                   No.816/2018 & No.815/2018.

                                          Learned counsel for the appellant in above cases would serve a

                                   copy of the appeal to the learned counsel appeared for the petitioner

in respective cases. Names of respective counsel alongwith Mr. S. K. Gupta, learned Additional Advocate General be shown in the cause list and with the aforesaid let the appeals be listed on 17.7.2018.

In the meanwhile, the Rajasthan Public Service Commission is restrained to proceed further in the matter of selection for the post of Teacher Grade-II (Sanskrit).

(DINESH CHANDRA SOMANI),J (MUNISHWAR NATH BHANDARI),J A.Arora/-88.

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