Rajasthan High Court - Jaipur
Rajasthan Public Service Commission, ... vs Ajay Kumar Sharma Son Of Satyanarain ... on 9 July, 2018
Author: Munishwar Nath Bhandari
Bench: Munishwar Nath Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 814/2018
Rajasthan Public Service Commission, Through Secretary
----Appellant
Versus
Ajay Kumar Sharma Son Of Satyanarain Sharma
----Respondent
For Appellant(s) : Mr. Nitin Jain.
For Respondent(s) : -
HON'BLE MR. JUSTICE MUNISHWAR NATH BHANDARI
HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI
Order
09/07/2018
Let notices of the appeal be issued.
The copy of the appeal be served on Mr. S. K. Gupta, learned
Additional Advocate General, who appeared before the Single Bench
in the writ petition.
Let this appeal be listed alongwith DB SAW No.809/2018,
No.816/2018 & No.815/2018.
Learned counsel for the appellant in above cases would serve a
copy of the appeal to the learned counsel appeared for the petitioner
in respective cases. Names of respective counsel alongwith Mr. S. K. Gupta, learned Additional Advocate General be shown in the cause list and with the aforesaid let the appeals be listed on 17.7.2018.
In the meanwhile, the Rajasthan Public Service Commission is restrained to proceed further in the matter of selection for the post of Teacher Grade-II (Sanskrit).
(DINESH CHANDRA SOMANI),J (MUNISHWAR NATH BHANDARI),J A.Arora/-88.
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