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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The National Commission For Protection Of Child Rights Rules, 2006

(a)"Act" means the Commissions for Protection of Child Rights Act, 2005 (4 of 2006);
(aa)[ "Audit Officer" means the Comptroller and Auditor General of India or any person appointed by him in connection with the audit of the accounts of the Commission;]