Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 894 in Punjab Jail Manual, 1996 894. Accommodation of wards to be shown. - The accommodation available in each ward shall be shown in the lock-up register to enable the Medical Officer to see whether any particular ward is overcrowded or not.
