Allahabad High Court
Smt. Shobha Gupta vs Mukesh Kumar Gupta on 13 August, 2019
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 304 of 2014 Appellant :- Smt. Shobha Gupta Respondent :- Mukesh Kumar Gupta Counsel for Appellant :- Preetpal Singh Rathore Counsel for Respondent :- J P Pandey,Mamta Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Called in revise. None appeared to press this appeal.
2. This appeal is listed under Chapter XIII Rule 3 of Allahabad High Court Rules, 1952 (hereinafter referred to as the "Rules, 1952") since paper book has not been filed despite after receiving Lower Court record, it was notified under Chapter XIII Rule 5 on 28.07.2014 and there is no application seeking further time as provided under Chapter XIII Rule 3 proviso.
3. Appeal is, accordingly, dismissed under Chapter XIII Rule 3 proviso of Rules, 1952 for non filing paper book as well as for want of prosecution.
Order Date :- 13.8.2019 Manish Tripathi