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Allahabad High Court

Smt. Shobha Gupta vs Mukesh Kumar Gupta on 13 August, 2019

Bench: Sudhir Agarwal, Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 304 of 2014
 

 
Appellant :- Smt. Shobha Gupta
 
Respondent :- Mukesh Kumar Gupta
 
Counsel for Appellant :- Preetpal Singh Rathore
 
Counsel for Respondent :- J P Pandey,Mamta Singh
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Rajeev Misra,J.

1. Called in revise. None appeared to press this appeal.

2. This appeal is listed under Chapter XIII Rule 3 of Allahabad High Court Rules, 1952 (hereinafter referred to as the "Rules, 1952") since paper book has not been filed despite after receiving Lower Court record, it was notified under Chapter XIII Rule 5 on 28.07.2014 and there is no application seeking further time as provided under Chapter XIII Rule 3 proviso.

3. Appeal is, accordingly, dismissed under Chapter XIII Rule 3 proviso of Rules, 1952 for non filing paper book as well as for want of prosecution.

Order Date :- 13.8.2019 Manish Tripathi