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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(17) in West Bengal Co-operative Societies Rules, 2011

(17)The counting of votes shall commence immediately after the polling is declared over by the Presiding Officer. Votes shall be counted by or under the direct supervision of the Presiding Officer. Each candidate and his authorized agent shall have right to be present at the time of counting.