Kerala High Court
M/S Pentagon Builders vs The Adjudicating Officer on 12 July, 2024
Author: V.G.Arun
Bench: V.G.Arun
WP(C) No.25013/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Friday, the 12th day of July 2024 / 21st Ashadha, 1946
WP(C).NO. 25013 OF 2024(B)
PETITIONERS:
1. M/S PENTAGON BUILDERS NAZAR SQUARE BUILDING, 2ND FLOOR, 6/23 D,
KAMUR ROAD, WEST NADAKKAVU, KOZHIKODE, REPRESENTED BY ITS MANAGING
PARTNER DR. K.M. ASHIK, PIN - 673011
2. DR. K.M.ASHIK, AGED 58 YEARS, S/O DR. MOIDU, RESIDING AT APARTMENT
NO. 9B BRIDGETOWN APARTMENTS, NADAKKAVU KOZHIKODE, PIN - 673 011
3. DR. HASEENA ASHIK AGED 55 YEARS W/O DR. K.M.ASHIK RESIDING AT
APARTMENT NO. 9B BRIDGETOWN APARTMENTS,NADAKKAVU KOZHIKODE , PIN -
673011
RESPONDENTS:
1. THE ADJUDICATING OFFICER KERALA REAL ESTATE REGULATORY AUTHORITY 5TH
FLOOR, SWARAJ BHAVAN, NANTHANCODE KOWDIAR P.O THIRUVANANTHAPURAM ,
PIN - 695003
2. THE KERALA REAL ESTATE REGULATORY AUTHORITY REPRESENTED BY ITS
CHAIRMAN 5TH FLOOR,SWARAJ BHAVAN NANTHANCODE KOWDIAR P.O
THIRUVANANTHAPURAM, PIN - 695003
3. DR. M.M. ABDUSSALAM AGED 56 YEARS S/O M.A. MOHAMMED KUTTY MEADOWS,
ATHOLI ROAD, PAVANGAD PUTHIYANGADI P.O PUTHUR AMSOM KOZHIKODE, PIN
- 673 021
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to pass an order of stay of all futher proceedings in Exhibit P5
complaint no.CCP 12/2024, filed by the 3rd respondent which is pending
before the 1st respondent, pending the writ petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SRI.M.KRISHNAKUMAR, Advocate for the petitioners and of SRI.C.M.NAZAR,
Advocate for R1 & R2, the court passed the following:
WP(C) No.25013/2024 2/3
ORDER
Adv.C.M.Nazar takes notice for R1 & R2. Issue notice to R3 through speed post.
Post on 07-08-2024.
Till such time, the further proceedings in CCP 12/2024 pending before the first respondent shall stand deferred.
Sd/- V.G.ARUN JUDGE 12-07-2024 /True Copy/ Assistant Registrar WP(C) No.25013/2024 3/3 APPENDIX OF WP(C) 25013/2024 Exhibit P5 TRUE COPY OF THE COMPLAINT FILED BY THE 3RD RESPONDENT BEFORE THE 1ST RESPONDENT ON 25.03.2024