Chattisgarh High Court
Abdul Mazid Gori vs State Of Chhattisgarh 274 ... on 18 May, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (C) No.1504 of 2018
Abdul Mazid Gori Versus State of Chhattisgarh and others
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Motion
18/05/2018 Mr. Atanu Ghosh, counsel for the petitioner.
Mr. Gary Mukhopadhyay, Govt. Advocate for the State/respondents,
on advance copy.
List the matter immediately after summer vacation.
On the next date of hearing, the State counsel will produce the proceeding under Section 18 of the Land Acquisition Act.
Sd/-
(Sanjay K. Agrawal) Judge Soma