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State of Odisha - Section
Section 10 in The Wild Life (Protection) (Orissa) Rules, 1974
10. Fee.
- An application for licence of the category specified in column (1) of the Table below when made by a person of the category specified in the corresponding entry in column (2) shall be accompanied by a treasury chalan or Bank receipt showing that the fee according to the scale specified in the corresponding entry in column (3) of the said Table had been paid.Table| Name of licensee | Category of persons | Amount |
| (1) | (2) | (3) |
| A. Special Game Hunting Licence - | ||
| (a) Weekly licence | (i) Citizen of India | 75.00 |
| (ii) a person other than citizen of India | 150.00 | |
| (b) Monthly licence | (i) Citizen of India | 250.00 |
| (ii) a person other than a citizen of India | 500.00 | |
| B. Big Game Hunting Licence - | ||
| (a) Weekly licence | (i) Citizen of India | 50.00 |
| (ii) a person other than a citizen of India | 100.00 | |
| (b) Monthly licence | (i) Citizen of India | 150.00 |
| (ii) a person other than a citizen of India | 300.00 | |
| C. Small Game Hunting Licence- | ||
| (a) Weekly licence | (i) Citizen of India | 25.00 |
| (ii) a person other than a citizen of India | 50.00 | |
| (b) Monthly licence | (i) Citizen of India | 75.00 |
| (ii) a person other than a citizen of India | 150.00 |