Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 93 in The Aircraft Rules, 1937 93. -133[* * *] [Part XII (containing Rules 93 to 133) omitted by G.S.R. 1225, dated 15.10.1959. ][PART XII] [Inserted by Notification No. G.S.R. 64(E) dated 3.2.2012 (w.e.f. 23.3.1937)] PERSONNEL OF AIR TRAFFIC SERVICES
