Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Article 197(1)] [Article 197] [Constitution] Constitution Subarticle Article 197(1)(c) in Constitution of India (c)the Bill is passed by the Council with amendments to which (he Legislative Assembly does not agree;