Section 13 in The Orissa Cement Control Order, 1973
13. [ Authorisation for supply to industries, Institutions and Departments of Government or Public Sector Undertakings. [Substituted vide SRO No. 28/81 dated 25.3.1981.]
- The Controller may authorise purchase of cement by Institutions or Public Sector Undertaking for consumption on works of construction or repairs.]
