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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Multi-Storeyed and Public Buildings Rules, 1973

(2)The parking spaces and facilities provided under this rule shall be maintained as such to the satisfaction of the Engineer and conforming to any bye-law that may be made by the Corporation in this regard.