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Union of India - Section

Section 10 in The Narcotics Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006

10. Application of the provisions of General Financial Rules, 2005

.-The provisions of the General Financial Rules, 2005 as amended from time to time shall, as far as may be, apply to grant of money by the Central Government under these rules.FORM A[See rule 5(1)]Form For Application For Grant From The National Fund For Control Of Drug Abuse