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[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(12)(c) in Delhi Motor Vehicles Rules, 1993

(c)if it is an electronic digital meter, it shall be provided with two switches "Meter Switch" and Stop Switch" for operating the meter and shall also be provided with a "Roof Light" synchronized with the operation of the meter;