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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(4)(a) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(a)The membership of the shop council shall be restricted to workmen and, so far as the employers, representatives are concerned, the employees, other than workmen, connected with the concerned shop floor.