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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in The Gujarat Housing Board Act, 1961

(1)Before the first day of December in each year, the Board shall prepare and forward to the State Government in such form as may be prescribed-
(i)a programme,
(ii)a budget for the next year.
[* * * *] [Clause (iii) was deleted by Gujarat 1 of 1973, section 20.]