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State of Maharashtra - Section

Section 131 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

131. Absorption.

- Any person who came on transfer or on deputation or appointed, on any permanent post under the University taking into consideration his specialised knowledge in a particular field or efficiency in working, may be permanently absorbed on the said post in the University service provided the person concerned and his parent Department agrees for such absorption, on such terms and conditions as may be agreed to between the Vice-Chancellor of the University and the Department concerned.