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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2)(a) in Bombay Khadi and Village Industries Act, 1960

(a)to start, encourage, assist and cany on khadi and village industries and to carry on trade or business in such industries and in the matters incidental to such trade or business: