Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(1) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(1)The State Government may make rules for the purpose of the carrying into effect the provisions of this Chapter.